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Himachal Pradesh High Court

Om Prakash Puri vs . Manoj Kumar & Another. on 14 October, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Om Prakash Puri Vs. Manoj Kumar & another.

.

COPC No. 15 of 2021 14.10.2022 Present: Mr.Kashmir Singh Thakur, Advocate, for the petitioner.

Mr.Hemant Vaid, Additional Advocate General, for the respondents.

On request of learned Additional General, enabling him to have complete instructions, matter is r Advocate adjourned.

List after three weeks.

(Vivek Singh Thakur), Judge.

14th October 2022 (Keshav) ::: Downloaded on - 14/10/2022 20:06:09 :::CIS .

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