Himachal Pradesh High Court
Om Prakash Puri vs . Manoj Kumar & Another. on 14 October, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Om Prakash Puri Vs. Manoj Kumar & another.
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COPC No. 15 of 2021 14.10.2022 Present: Mr.Kashmir Singh Thakur, Advocate, for the petitioner.
Mr.Hemant Vaid, Additional Advocate General, for the respondents.
On request of learned Additional General, enabling him to have complete instructions, matter is r Advocate adjourned.
List after three weeks.
(Vivek Singh Thakur), Judge.
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