Allahabad High Court
Bhagwati Das vs D.D.C. on 28 July, 2010
Court No. - 27 Case :- WRIT - B No. - 6815 of 1981 Petitioner :- Bhagwati Das Respondent :- D.D.C. Petitioner Counsel :- B.N.Agarwa1,P.K.Bisaria,Shesh Kumar Respondent Counsel :- M.S.Piperenia,M.C. ChaturVedi,R.K.SriVastaVa,S.C. Hon'ble Mrs. Poonam Srivastav.J.
List in the next cause list showing correct name of parties as Bhagwan Das Vs. D.D.C. and others. Order Date :- 28.7.2010 RII1k.