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State of Gujarat - Section

Section 15 in Gujarat Metropolitan Planning Committees Rules, 2016

15. Manner of Publication of Order under Rule 14.

(1)The Returning Officer shall send a copy of the order made under Rule 14 not later than 25 (twenty five) days before the date fixed for the poll, to the Gram Panchayats and the Municipalities / Nagarpalikas, to the concerned Municipal Corporation, the municipality and the Gram Panchayats.
(2)The order referred to in sub-rule (1) shall be pasted on the notice boards of the offices of the Municipal Commissioner, the Returning Officer, Municipalities / Nagarpalikas and the Gram Panchayats, respectively and shall also be published in daily local newspapers in Gujarati, having vide circulation in the concerned area.