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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1) in Gujarat Metropolitan Planning Committees Rules, 2016

(1)The Returning Officer shall send a copy of the order made under Rule 14 not later than 25 (twenty five) days before the date fixed for the poll, to the Gram Panchayats and the Municipalities / Nagarpalikas, to the concerned Municipal Corporation, the municipality and the Gram Panchayats.