Section 108A(3D) in Jammu and Kashmir Panchayati Raj Rules, 1996
(3D)The three-point roaster system under sub-rule (3C) shall be applied for each constituency of the District Development Council in each category of Open, Schedule Caste and Schedule Tribe separately after listing them in alphabetic order for each category. In case the roaster leads to a constituency which is reserved for the elections in a particular year under the same category, the constituency immediately next in serial shall be reserved for that particular roaster point in the subsequent elections.