Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(3) in Mizoram Animal (Control & Taxation) Act, 2014

(3)Cattle, mithuns, horses, and buffaloes : Cattle, mithuns, horses and buffaloes shall be controlled in the like manner as under clause (2) above, or it shall be kept within a grazing ground notified by the Village Council in consultation with the State Government.