Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Rajasthan - Subsection Section 58(3) in Rajasthan Transparency in Public Procurement Rules, 2013 (3)The table given in sub-rule (1) may also be used for evaluation of Financial bids, in second stage of Two Stage bidding.
