Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Odisha - Subsection Section 31(1) in The Orissa Prohibition Act, 1956 (1)The State Government may, by rules or an order in writing, authorize an officer to grant visitor's permits to consume, use and buy foreign liquor to persons who visit the State for a period not more than a weak.
