Section 3(1)(b) in Dental Council of India (Establishment of New Dental Colleges, Opening of New or Higher Course of Study or Training and Increase of Admission Capacity in Dental Colleges) Regulations, 2006

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(b)"Central Government" means Department of Health and Family Welfare in the Ministry of Health and Family Welfare;

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