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[Cites 0, Cited by 0] [Section 75] [Entire Act]

State of Haryana - Subsection

Section 75(8) in Haryana Narcotic Drugs and Psychotropic Substances Rules, 1985

(8)In the case of every sale, otherwise than on a prescription, the licensee shall obtain a pass in Form No. 19 or Form No. 20 to cover the export or the transport of the consignment to its destination.