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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(1) in Periyar University Act, 1997

(1)The Syndicate may invite a person of high academic distinction and professional attainments to accept a post of professor in the University on such terms and conditions as it deems fit, and on the person agreeing to do so, appoint him to the cost.