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State of Tamilnadu - Section

Section 63 in Periyar University Act, 1997

63. Special mode of appointment.

(1)The Syndicate may invite a person of high academic distinction and professional attainments to accept a post of professor in the University on such terms and conditions as it deems fit, and on the person agreeing to do so, appoint him to the cost.
(2)The Syndicate may appoint a teacher or any other member of the academic such working in any other University or organisation for undertaking a joint project in accordance with the manner laid down in the ordinances.