Section 32(ix) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998
(ix)[ xxx xxx xxx] [Deleted by the Rajasthan Various Service Rules (Amendment) Rules, 2008 (Sl. No. 62 to Schedule) : Rajasthan Gazette Extraordinary Part IV-C (I) dated 26.4.2008.]
