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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Tamilnadu - Subsection

Section 7(3)(xviii) in Tamil Nadu Electricity Grid Code, 2005

(xviii)Before undertaking hot line working/hot line washing of the insulators connected with Grid equipment, advance information should be given to SLDC and other operating personnel concerned.