Section 24(1)(j) in The West Bengal Primary Education Act, 1973
(j)[two out of six members of the Board referred to in clause (i)] [Words, letter and brackets substituted for the words, letter and brackets 'two out of sixteen members of the Board referred to in clause (g)' by W.B. Act 47 of 1980.] of section 4 elected in the prescribed manner by the Board.