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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(d) in Orissa Universities Act, 1989

(d)the Principal of Shriram Chandra Bhanja Medical College in case of Utkal University, the Principal of Maharaja Krishna Chandra Gajapati Medical College in case of Berhampur University and the Principal of Veer Surendra Sai Medical College in case of Sambalpur University;