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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(d) in Rules for the Departmental Examination of the Assistant Controllers of Accounts and Deputy Controllers of Accounts Finance (Audit) Department, 1963

(d)The Central Examination Committee may lay down Rules governing the procedure to be followed in conducting the examinations and to ensure a fair and uniform method of ascertaining the proficiency of the examination in each subject.