Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act] Union of India - Subsection Section 8(8)(g) in Securities Contracts (Regulation) Rules, 1957 (g)any bank included in the Second Schedule to the Reserve Bank of India Act, 1934 (2 of 1934);