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[Cites 0, Cited by 0] [Section 56(1)] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(1)(ii) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(ii)two persons having special knowledge of Library Science and Library Administration, not being in the service of the University, to be nominated by the Executive Council.