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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1) in The Bangalore Metro Railway (General) Rules, 2011

(1)Cab Signals -
(i)Train movements on running tracks shall normally be governed by the Automatic Train Protection system which displays to the Train operator in the operating console-
(a)actual speed of the train;
(b)the maximum permitted speed at each point of travel;
(c)the distance the train is currently authorised to travel (where provided);
(d)system alarms; and
(e)messages;
(ii)if the target speed indication and the target distance indications, where provided, are greater than zero, the indication is referred to as "Proceed" indication;
(iii)if either of these indications is "0", the indication is referred to as "Stop" indication;
(iv)the train operator is authorised to drive his train up to the indicated speed as far as authority has been given for such purpose.