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[Cites 0, Cited by 3] [Section 28(3)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(3)(b) in The Howrah Municipal Corporation Act, 1980

(b)the Commissioner may by order delegate, subject to such conditions as may be specified in the order, any of his powers or functions to any other officer or any employee of the Corporation; and