Madhya Pradesh High Court
Pintu Mori vs The State Of Madhya Pradesh on 1 July, 2020
Author: Shailendra Shukla
Bench: Shailendra Shukla
1 MCRC-19201-2020 The High Court Of Madhya Pradesh MCRC-19201-2020 (PINTU MORI Vs THE STATE OF MADHYA PRADESH) MCRC/19201/2020, MCRC/20637/2020 2 Indore, Dated : 01-07-2020 Shri A.K. Saraswat, Advocate for the applicant through video conferencing (M.Cr.C.No.19305 of 2020).
Shri Lucky Bijoliya, Advocate for the applicant through video conferencing (M.Cr.C. Nos.19201/2020 and 20637/2020).
Shri S. Vyas, Advocate for the State through video conferencing. This court needs to peruse the charge sheet in original. Let the charge sheet be produced on the next date. Matter be listed in the next week.
(SHAILENDRA SHUKLA) JUDGE SS/-
Digitally signed by Shailesh Sukhdev Date: 01/07/2020 18:02:59