Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(7) in Tamil Nadu Combined Development and Building Rules, 2019

(7)Solar energy capture provisions as prescribed in the regulations given in rule 44 shall be provided where applicable.