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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(4) in West Bengal Electrical Licensing Rules, 2017

(4)For making contractor licence more informative, one photograph (official passport size-colour) of Director or Proprietor or Partner or Secretary or Chairman (of co-operative) or Power-of-Attorney holder etc. shall be attached duly signed in back side with every Contractor license in case of new as well as old (old, in case of renewal).