Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 776] [Entire Act] State of Jharkhand - Subsection Section 776(10) in Bihar Education Code, 1961 (10)One representative of the Secondary School Examination Board, Bihar to be nominated by the Chairman of the Bihar Secondary School Examination Board.
