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Union of India - Section

Section 394 in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

394. Medical Attendance.

(1)When called up for service, including temporary service, officers will be entitled to medical (in-door and out-door) attendance for themselves and their families to the extent admissible to regular officers of the Indian Navy.
(2)When called up for training, medical attendance will be restricted to officers alone.