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State of Maharashtra - Section

Section 11 in Hyderabad City Water Supply Act 1954

11. Keeping of pipe connections and meters in working order.

- Every consumer shall maintain his pipe connections and the meter in proper working order and efficient condition so as to prevent water from running to waste. Where any consumer's pipe connection or meter is found to be not in working order, the Department shall give notice to the consumer fixing a reasonable time within which to get the same repaired and to have the meter tested by the Department on payment of the prescribed testing fees before re-installation.