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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2)(g) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(g)Eight persons nominated by the Government who are known for their outstanding contribution in the field of Sanskrit Literature, History, Drama, Architecture, Archaeology, Sculpture, Philosophy, Social Movements, Vedas and other allied areas in which Karnataka Samskrita and Veda Vishwavidyalaya is pursuing studies of whom one member shall belong to Scheduled Caste, one shall belong to Scheduled Tribe, one shall be a woman, and one shall belong to Backward Classes specified by the Government.