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State of Odisha - Section

Section 1 in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991

1. Short title, date of commencement and scope.

- (i) These instructions may be called the Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991.
(ii)They shall apply to the Stipendiary Engineers appointed under the Government of Orissa in pursuance of Planning and Coordination Department Resolution No. 19207 dated 22.9.1990.