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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Bombay Presidency - Subsection

Section 6(1)(i) in The Bombay Public Trusts (Corporations) Order, 1959.

(i)where the whole of the trust property is situate in one State after the appointed day, to the Government of Rajasthan in the case of property situate in the Abu area and to the Corporation having jurisdiction over the area within which such property is situate in other cases;