Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(1) in Sree Sankaracharya University of Sanskrit Act, 1994

(1)The Academic Council shall meet at least once in six months on dates to be fixed by the Vice-Chancellor.