42. Chairman and Deputy Chairman to attend and preside at all meetings of Commissioners.-
(1)The Chairman 2[and the Deputy Chairman] shall attend all meetings of the Commissioners held under this Act, unless prevented by sickness or other reasonable cause; and the Chairman or in his absence, the 3[Deputy Chairman] shall preside at every such meeting.(2)In the absence of both the Chairman 2[and the Deputy Chairman], the Commissioners present at any meeting may choose one of their number to preside.
