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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Bengal Presidency - Subsection

Section 42(1) in Calcutta Port Act, 1890

(1)The Chairman 2[and the Deputy Chairman] shall attend all meetings of the Commissioners held under this Act, unless prevented by sickness or other reasonable cause; and the Chairman or in his absence, the 3[Deputy Chairman] shall preside at every such meeting.