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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(6) in Bihar Tourism Cadre Rules, 2013

(6)All posts other than posts marked in appendix-1 in accordance with fixed sanctioned strength in sub-rule (1) of Rule 4 will be deemed to be marked for Directorate (Head- Quarter). Increase in strength of sanction posts in sub-rule (1) may be made from time- to-time, in consultation with the Finance Department.