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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(9) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998

(9)Except as otherwise expressly provided in this Rule, the conditions of ability for promotion, constitution of the Committee and procedure for selection be the same as prescribed elsewhere in these Rules.