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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(e) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(e)In this employment the reservation of handicapped persons will be admissible under Resolution No. 62 dated 5.1.2007 of the Personnel and Administrative Reforms Department.