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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(1) in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

(1)Every non-official member of a Committee shall hold office for a period of three years commencing on the date of his appointment but shall continue in office until his successor is duly appointed :Provided that, the Slate Government may extend the said period by a further period not exceeding twelve months, as it may decide.