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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(2)(a) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(a)the amount of compensation determined under sub-section (2) of section 15, or sub-section (4) of section 17 ;