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[Cites 0, Cited by 0] [Section 90] [Entire Act]

State of Rajasthan - Subsection

Section 90(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)kVArh charges. - Net kVArh drawal by RE power plant from the Grid be billed @ 5.75 Paise/ kVArh w.e.f. 01.04.2009 escalated at 0.25 paise/kVArh, unless otherwise revised by the Commission by Order.