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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Gujarat - Subsection

Section 6(2)(b) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001

(b)one shall be a person who has special knowledge and professional experience in the field of administration, economics, commerce, finance, law or management,