Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(6) in Bihar Information Clerk Cadre (Recruitment and Service) Rules, 2010 (6)Reservation. - The Rules of reservation as determined by the State Government from time to time shall be followed in appointment.
