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State of Mizoram - Section

Section 112 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

112. Presentation of District Council Budget.

(1)The District Council Budget in respect of every financial year shall be presented to the District Council on such day in the preceding financial year as the Chairman in consultation with the Chief Executive Member may appoint.
(2)No discussion of the District Council Budget shall take place on the day on which it is presented.