Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Mizoram - Subsection Section 4(2) in Mizoram (Finance and Accounts Service) Rules, 1991 (2)At the commencement of these rules, the composition and strength of the service and the nature of posts therein shall be as shown in Schedule II.
