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Union of India - Section

Section 4 in The Railway Accidents And Untoward Incidents (Compensation) Rules, 1990

4. Limit of compensation

.-Notwithstanding anything contained in rule 3, the total compensation payable under that rule shall in no case exceed [rupees eight lakhs] [Substituted by G.S.R. 1165(E), dated 22.12.2016, 'rupees four lakhs' (w.e.f. 7.6.1990).] in respect of any one person.[Schedule] [Substituted by Notification No. G.S.R. 1165(E), dated 22.12.2016, (w.e.f. 7.6.1990).](See Rule 3)Amount of Compensation Payable in respect of Death and Injuries
Part I  
Amount of Compensation(in rupees)
For death 8,00,000
PART II  
(1) For loss of both hands or amputation at higher sites. 8,00,000
(2) For loss of hand and a foot. 8,00,000
(3) For double amputation through leg or thigh or amputationthrough leg or thigh on one side and loss of other foot. 8,00,000
(4) For loss of sight to such an extent as to render the claimantunable to perform any work for which eye sight is essential. 8,00,000
(5) For very sever facial disfigurement. 8,00,000
(6) For absolute deafness. 8,00,000
Part III  
(1) For amputation through shoulder joint. 7,20,000
(2) For amputation below shoulder with stump less than 8"from tip of acromion. 6,40,000
(3) For amputation from 8" from tip of acromion to less than4 ½" below tip of olecranon. 5,60,000
(4) For loss of a hand or the thumb and four fingers of one handor amputation from 4 ½ " below space tip ofolecranon. 4,80,000
(5) For loss of thumb. 2,40,000
(6) For loss of thumb and its metacarpal bone. 3,20,000
(7) For loss of four fingers of one hand. 4,00,000
(8) For loss of three fingers of one hand. 2,40,000
(9) For loss of two fingers of one hand. 1,60,000
(10) For loss of terminal phalanx of thumb. 1,60,000
(11) For amputation of both feet resulting in end bearing stumps. 7,20,000
(12) For amputation through both feet proximal to themetatarso-phalangeal joint. 6,40,000
(13) For loss of all toes of both feet through themetatarso-phalangeal joint. 3,20,000
(14) For loss of all toes of both feet proximal to the proximalinterphalangeal joint. 2,40,000
(15) For loss of all toes of both feet distal to the proximalinter-phalangeal joint. 1,60,000
(16) For amputation at hip. 7,20,000
(17) For amputation below hip with stump not exceeding 5" inlength measured from tip of great trenchanter but not beyondmiddle thigh. 6,40,000
(18) For amputation below hip with stump exceeding 5" inlength measured from tip to great trenchanter but not beyondmiddle thigh. 5,60,000
(19) For amputation below middle thigh to 3 ½" belowknee. 4,80,000
(20) For amputation below knee with stump exceeding 3 ½"but not exceeding 5. 4,00,000
(21) Fracture of Spine with paraplegia. 4,00,000
(22) For amputation below knee with stump exceeding 5. 3,20,000
(23) For loss of one eye without complications the other beingnormal. 3,20,000
(24) For amputation of one foot resulting in end-bearing. 2,40,000
(25) For amputation through one foot proximal to theemetatarso-phalangeal joint. 2,40,000
(26) Fracture of Spine without paraplegia. 2,40,000
(27) For loss of vision of one eye without complications ofdisfigurement of eye ball, the other being normal. 2,40,000
(28) For loss of all toes of one foot through themetatarso-phelangeal joint. 1,60,000
(29) Fracture of Hip-joint. 1,60,000
(30) Fracture of Major Bone Femur Tibia Both limbs. 1,60,000
(31) Fracture of Major Bone Humerus Radius Both limbs. 1,20,000
(32) Fracture of Pelvis not involving joint. 80,000
(33) Fracture of Major Bone Femur Tibia one limb. 80,000
(34) Fracture of Major Bone Humerus Radius Ulna One limb. 64,000