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Union of India - Section

Section 2044 in The Indo-Tibetan Border Police Force-Combatant Ministerial Cadre (Non-Gazetted) Recruitment Rules, 1999

2044.

G.S.R.573 (E), dated 30th July, 1999. - In exercise of the powers conferred by Cl. (b) of sub-section (2) of Sec. 156 of the Indo-Tibetan Border Police Force Act, 1992 (35 of 1992), and in supersession of (i) Indo-Tibetan Border Police (Office Combatant non Gazetted) Cadre Recruitment Rules 1984, and (ii) Indo-Tibetan Border Police Subedar Major (Accounts Officer) and Inspector (Accountant) Recruitment Rules, 1997 except as respects things done or committed to be done before such supersession, the Central Government hereby makes the following rules regulating the method of recruitment to Group 'B' and 'C' posts in Combatant Ministerial Cadre in Indo-Tibetan Border Police Force, namely.