Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(3) in Orissa Electricity Regulatory Commission (Licensees' Standards of Performance) Regulations, 2004 (3)Nothing in these Regulations shall affect the rights and privileges of the consumers and any other law including the Consumer Protection Act, 1986.
