(i)Every school shall keep in the prescribed form and submit to the District Educational Officer, when required, the following: -(1)A register of admissions and withdrawals (Appendix 6)(2)A register of attendance for pupils (Appendix 7)(3)A register showing the previous school history of new admissions (Appendix 8)(4)A daily fee collection register (Appendix 9-A)(5)A term-fee register (Appendix 9-B)(6)A time-table(7)A mark list(8)A register of attendance for masters (Appendix 10)(9)An acquittance roll (Appendix 11)(10)A log book(11)A library register(12)A register of scholarships (appendix 12) and scholarship acquittance roll (Appendix 13)(13)A cash book showing all receipts and expenditure (Appendix 14)(14)A register of furniture, books and appliances purchased with the aid of grants from public funds (Appendix 15)(15)Punishment register (Appendix 16)(ii)Every school shall submit punctually such ret urns as may, from time to time, be prescribed.Recognition of Individual Standards
