Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Tamilnadu - Subsection Section 52(15) in Tamil Nadu Educational Rules (15)Punishment register (Appendix 16)(ii)Every school shall submit punctually such ret urns as may, from time to time, be prescribed.Recognition of Individual Standards
