Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

The State Of Madhya Pradesh vs Suraj Prakash Jain on 12 November, 2024

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 WA-2454-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 2454 of 2024 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SURAJ PRAKASH JAIN AND OTHERS ) Dated : 12-11-2024 List this case alongwith W.A.No.1568/2024.





                                   (G. S. AHLUWALIA)                               (RAJENDRA KUMAR VANI)
                                          JUDGE                                            JUDGE
                           PjS/-




Signature Not Verified
Signed by: PRINCEE
BARAIYA
Signing time: 13-11-2024
10:27:34 AM