Madhya Pradesh High Court
The State Of Madhya Pradesh vs Suraj Prakash Jain on 12 November, 2024
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 WA-2454-2024 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WA No. 2454 of 2024 (THE STATE OF MADHYA PRADESH AND OTHERS Vs SURAJ PRAKASH JAIN AND OTHERS ) Dated : 12-11-2024 List this case alongwith W.A.No.1568/2024.
(G. S. AHLUWALIA) (RAJENDRA KUMAR VANI)
JUDGE JUDGE
PjS/-
Signature Not Verified
Signed by: PRINCEE
BARAIYA
Signing time: 13-11-2024
10:27:34 AM