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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(10) in Memorandum of Settlement Regarding the Engineering Industries of Bihar

(10)The term of this settlement will apply to Engineering units registered as 'Factory' under Section 2 (m) of the Factories act, 1948 except those given in Annexure 'A'.